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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(3) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

(3)Where any travelling and daily allowances are paid to a member of the Institute, the Governing Body, standing committee or ad hoc committee, being an officer in the Government, the Institute shall make necessary arrangements for reimbursement of the amount so paid to the authority employing such officer.