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Delhi High Court - Orders

Mr Ishan Singh vs Spaze Towers Private Limited on 22 May, 2024

Author: Jasmeet Singh

Bench: Jasmeet Singh

                                    $~28
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           OMP (ENF.) (COMM.) 26/2023, EX.APPL.(OS) 120/2023,
                                                EX.APPL.(OS) 835/2024
                                                MR ISHAN SINGH                                                             ..... Decree Holder
                                                                                      Through:                Mr. Guneet Sidhu, Mr. Radharaman
                                                                                                              Rajoriya, Advs.

                                                                                      versus

                                                SPAZE TOWERS PRIVATE LIMITED                                               ..... Judgement Debtor
                                                                                      Through:                Mr. Anirudh Bakhru, Mr. S. Ahmed
                                                                                                              Siddiqui, Ms. Pragya Choudhary,
                                                                                                              Ms. Nikita Jain, Ms. Vijaylaxmi
                                                                                                              Rathi, Mr. Umang Tyagi, Ms. Archita
                                                                                                              Mahlawat, Mr. Rahul Gupta, Mr.
                                                                                                              Kartik Pandey, Advs.
                                                CORAM:
                                                HON'BLE MR. JUSTICE JASMEET SINGH
                                                                                      ORDER

% 22.05.2024 The Hon'ble Bench could not assemble today as His Lordship is participating in 14th Joint Multinational Judicial Colloquium on Insolvency and INSOL International Annual Conference.

List on 15.07.2024.

BY ORDER (COURT MASTER) MAY 22, 2024/DM Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/05/2024 at 20:50:15