Delhi High Court - Orders
Mr Ishan Singh vs Spaze Towers Private Limited on 22 May, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 26/2023, EX.APPL.(OS) 120/2023,
EX.APPL.(OS) 835/2024
MR ISHAN SINGH ..... Decree Holder
Through: Mr. Guneet Sidhu, Mr. Radharaman
Rajoriya, Advs.
versus
SPAZE TOWERS PRIVATE LIMITED ..... Judgement Debtor
Through: Mr. Anirudh Bakhru, Mr. S. Ahmed
Siddiqui, Ms. Pragya Choudhary,
Ms. Nikita Jain, Ms. Vijaylaxmi
Rathi, Mr. Umang Tyagi, Ms. Archita
Mahlawat, Mr. Rahul Gupta, Mr.
Kartik Pandey, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 22.05.2024 The Hon'ble Bench could not assemble today as His Lordship is participating in 14th Joint Multinational Judicial Colloquium on Insolvency and INSOL International Annual Conference.
List on 15.07.2024.
BY ORDER (COURT MASTER) MAY 22, 2024/DM Click here to check corrigendum, if any This is a digitally signed order.
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