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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(14) in The State Bank Of India (Subsidiary Banks) Act, 1959

(14)In this section, "banking institution" includes any individual or any association of individuals (whether incorporated or not, or whether a department of Government or a separate institution), carring on the business of banking.