Section 21 in Bihar Documents Writers' Licensing Rules, 1968
21. Register.
- Every document-writer shall maintain a register in Form "E" and grant receipt to the party in Form "F".The licensing authority shall maintain a register in Form "G" for licensed document-writers and Form "H" for licensed apprentices. Similar registers shall also be maintained in the office of the Sub-Registrar for licensed document-writers and licensed apprentices attached to his office.
