Kerala High Court
Latha C vs Department Of Space Employees Housinng ... on 30 July, 2021
Author: Sunil Thomas
Bench: Sunil Thomas
WP(C) No.19504/2020 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
Friday, the 30th day of July 2021 / 8th Sravana, 1943
WP(C) NO. 19504 OF 2020(K)
PETITIONER:
LATHA C, AGED 49 YEARS W/O. SALIM, PERSONAL SECRETARY, CLSG/CMS,
VSSC, ISRO P.O, TRIVANDRUM 695 022, RESIDING AT TC 19/1284,
METHOTTUKUZHY VEEDU, POOJAPPURA, KUNJUMMOODU, KARAMANA P.O,
THIRUVANANTHAPURAM 695 002.
RESPONDENTS:
1. DEPARTMENT OF SPACE EMPLOYEES HOUSING COOPERATIVE SOCIETY
LTD.NO.T.766 VRC, VSSC, ISRO P.O, TRIVANDRUM 695 022, RPERESENTED BY
ITS SECRETARY(DELETED)
2. SECRETARY IN CHARGE/PRESIDENT, DEPARTMENT OF SPACE EMPLOYEES HOUSING
COOPERATIVE SOCIETY LTD NO. T 766, VRC, VSSC, ISRO P.O, TRIVANDRUM
695 022.(DELETED) RESPONDENTS 1 AND 2 1. SPACE CENTRE EMPLOYEES CO-
OPERATIVE SOCIETY LTD. NO. T-1358, ISRO.P.O., TRIVANDRUM-695022. 2.
SECRETARY IN CHARGE/PRESIDENT SPACE CENTRE EMPLOYEES CO-OPERATIVE
SOCIETY LTD. NO.T-1358, ISRO P.O., TRIVANDRUM-695022. (RESPONDENTS 1
AND 2 ARE DELETED AND NEW RESPONDENTS 1 AND 2 ARE ADDED AS PER ORDER
DATED 22-12-2020 IN IA 1/2020).
3. JOINT REGISTRAR(GENERAL), DEPARTMENT OF COOPERATION , OFFICE OF THE
REGISTRAR OF THE CO-OPEERATIVE SOCIETIES, JAWAHAR SAHAKARANA BHAVAN,
DPI JUNCTION, THYCAUD P.O, THIRUVANANTHAPURAM-695 014
4. SENIOR HEAD AND IFA, PAY AND ACCOUNTS OFFICER, VSSC, ISRO P.O,
TRIVANDRUM 695 022.
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to direct the respondents not to realize the pending dues of the
loan account belonging to the petitioner from the salaries of the
guarantors, pending disposal of the writ petition.
2021This petition again coming on for orders upon perusing the
petition and the affidavit filed in support of WP(C) and this Court's
order dated 24-06-2021 and upon hearing the arguments of M/S. C.IJLAL,
SMT.UMMUL FIDA Advocates for the petitioners, M/S. T.R.HARIKUMAR & ARJUN
RAGHAVAN,Advocates for respondents 1 & 2, GOVERNMENT PLEADER for
respondent 3 and of SRI.P.VIJAYAKUMAR,ASSISTANT SOLICITOR GENERAL OF
INDIA for respondent 4, the court passed the following:-
WP(C) No.19504/2020 2/2
ORDER
The learned Counsel for the petitioner seeks time to file reply. Time granted. post on 6-9-2021. Interim order is extended till the next posting date.
Sd/- SUNIL THOMAS,JUDGE 30-07-2021 /True Copy/ Assistant Registrar