Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 28 in A.P. Farmers Organisation Rules, 1997 28. In the functioning of the Managing Committee of the Farmers Organisation, the Competent Author i ty, appointed under sub-section (1) of Section 21 of the Act, shall:-
