Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 13 in M.P. Paramedical Council (Election of Members) Regulations, 2001 13. Nomination papers which are not received by the Returning Officer on or before the date and time appointed therein fur scrutiny of the same, shall be rejected.
