Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Jharkhand - Subsection Section 13(f) in The Jharkhand Compulsory Registration of Marriages Act, 2017 (f)After the successful submission of application, an ID will be generated and the applicants will be able to track the status of their application, through this ID.
