Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Maharashtra - Subsection Section 7(b) in Maharashtra Forest Produce (Regulation of Trade) Act, 1969 (b)the quality of the [*] [The word minor was deleted by Maharashtra 45 of 1997, section 11.] forest produce grown in the unit;
