Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5029] [Section 2] [Entire Act] Union of India - Subsection Section 2(j) in The Right to Information Act, 2005 (j)right to information means the right to information accessible under this Act which is held by or under the control of any public authority and includes the right to
