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[Cites 0, Cited by 0] [Section 248] [Entire Act]

State of Haryana - Subsection

Section 248(4) in Punjab Jail Manual

(4)The Deputy Superintendent, the Senior Assistant and the Assistant Superintendent, shall at least once a week personally search the relieved and relieving night guards between the gates.Note. - For further particulars as to the duties of Senior Assistant Superintendent, the rules applicable to Deputy Superintendent and particularly paragraph 205(2), should be referred to.