Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 172 in Nagaland Excise Rules 172. Sites of shops to be periodically examined. - The location of existing shops should be periodically examined with a view to ascertaining whether it conforms to the rules in respect of sites.
