Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 151] [Entire Act] Union of India - Section Section 6 in Estate Duty act, 1953 6. Property within disposing capacity. - Property which the decease was at the time of his death competent to dispose of shall be deemed pass on his death.
