Kerala High Court
Grace Young International Co.Ltd., Of ... vs Owners And Parties Interested In The ... on 27 January, 2022
Author: Devan Ramachandran
Bench: Devan Ramachandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
Thursday, the 27th day of January 2022 / 7th Magha, 1943
ADML.S. NO. 1 OF 2022
PLAINTIFF:
GRACE YOUNG INTERNATIONAL CO.LTD., A COMPANY INCORPORATED UNDER THE
LAWS OF REPUBLIC OF SOUTH KOREA HAVING ITS OFFICE AT RM 1002, HANARO
BLDG., 25, INSA DONG-5, GIL, JONGRO GU, SEOUNL, SOUTH KOREA
REPRESENTED BY ITS POWER OF ATTORNEY HOLDER, MR.T.X.HARRY, AGED 72
YEARS, S/O.MR.THUNDIPARAMBIL XAVIER.
BY ADV VIPIN P.VARGHESE
DEFENDANTS:
1. OWNERS AND PARTIES INTERESTED IN THE VESSEL MV OCEAN ROSE (IMO
9166950), AND HER OWNERS AND /OR MANGERS AND /OR MASTER AND ALL
OTHER PERSONS CONCERNED INTERESTED IN HER, A FOREIGN FLAG VESSEL,
TOGEHTER WITH HER HULL, TACKLE , ENGINES, GEARS, PLANT, MACHINERY,
ARTICLES, THINGS, APPAREL,EQUIPMENT, STORES AND OTHER PARAPHERNALIA
ON BOARD, AT PRESENT LYING IN THE PORT AND HARBOUR OF COCHIN PORT IN
INDIAN TERRITORIAL WATERS AND REPRESENTED BY HER MASTER.
2. THE DEPUTY CONSERVATOR, COCHIN PORT TRUST, W/ISLAND, COCHIN -
682003
BY ADV.SMT.LATHA ANAND, STANDING COUNSEL FOR D2
This Admiralty suit having come up for orders on 27.01.2022, the
court on the same day passed the following:
DEVAN RAMACHANDRAN, J.
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Admiralty Suit No.1 of 2022
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Dated this the 27th day of January, 2022
O R D E R
Read order dated 24.01.2022.
2. Smt.Latha Anand - learned Standing Counsel for the Cochin Port Trust, affirms that the warrant of arrest against the 1st defendant Vessel MV Ocean Rose, has been executed, and that it has been towed away to 'Outer Anchorage'.
3. Sri.V.J.Mathew - learned Senior Counsel, instructed by Sri.Vipin P.Varghese - learned counsel for the plaintiff, affirms that the warrant of arrest has been served on the Master of the 1st defendant Vessel.
4. I see that there is no appearance for the 1st defendant Vessel until now. I, therefore, direct the plaintiff to take out notice to the 1st defendant Vessel MV Ocean Rose, to be served on Admiralty Suit No.1/2022 2 her Master, by Special Messenger. The Deputy Conservator, Cochin Port Trust, will ensure full access to the Ship for the Special Messenger to serve notice on her Master.
List on 09.02.2022.
Sd/-
DEVAN RAMACHANDRAN JUDGE akv H/o 27-01-2022 /True Copy/ Assistant Registrar