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[Cites 0, Cited by 0] [Section 63B] [Entire Act]

Bombay Presidency - Subsection

Section 63B(7) in Bombay Police Act, 1951

(7)Members of village defence parties and officers, appointed under this section shall be under the direction and control of the [Superintendent] and shall receive such training, and discharge such duties, as may be determined by the [Superintendent],