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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3) in The National Tiger Conservation Authority (Tiger Conservation Foundation) Guidelines, 2007

(3)The Executive Committee shall consist of--
(a)Field Director of the Tiger Reserve Chairperson
(b)Deputy Director or Assistant Director of the Tiger Reserve Member
(c)two representatives of Ecodevelopment Committees working inthe Tiger Reserve, to be nominated in the Governing Body Member
(d)two Members of frontline staff of the Tiger Reserve (theDeputy Director or, as the case may be, the Assistant Director ofthe tiger reserve shall function as the Secretary of theExecutive Committee) Member