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[Cites 0, Cited by 0] [Section 368(2)] [Section 368] [Entire Act]

Union of India - Subsection

Section 368(2)(a) in Constitution of India, 1950

(a)article 54, article 55, article 73, [article 162 or article 241, or article 246A] [Substituted by Constitution (One Hundred and First Amendment) Act, 2016, dated 8.9.2016.]