Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Madhya Pradesh - Subsection

Section 100(c) in The M.P. Public Health Act, 1949

(c)that the sanitary conveniences as required by Section 36 have been provided for.