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[Cites 0, Cited by 0] [Section 87A(3)] [Section 87A] [Entire Act]

State of Maharashtra - Subsection

Section 87A(3)(ix) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(ix)particulars of the master plan, city development plan or any other plan concerning the development of the municipal area;