Madras High Court
R.Chandrasekaran vs The Director Of School Education on 4 August, 2021
Author: S.S. Sundar
Bench: S.S. Sundar
W.P.(MD).No.19657 of 2016
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 04.08.2021
CORAM:
THE HONOURABLE MR.JUSTICE S.S. SUNDAR
W.P.(MD).No.19657 of 2016
and
W.M.P.(MD) No.14169 of 2016
R.Chandrasekaran .. Petitioner
Vs.
1.The Director of School Education,
DPI Campus,
College Road,
Chennai-600 006.
2.The Joint Director of School Education,
DPI Campus,
College Road,
Chennai-600 006.
3.The State Project Director,
Sarva Shiksha Ahiyan Scheme(SSA)
DPI Campus,
College Road,
Chennai-600 006.
4.The Additional Chief Educational Officer,
Sarva Shiksha Ahiyan Scheme (SSA)
Karur,
Karur District. .. Respondents
Prayer: Writ Petition filed under Article 226 of the Constitution of India, for the
issuance of Writ of Certiorarified, to call for the records relating to the order
https://www.mhc.tn.gov.in/judis/
1/4
W.P.(MD).No.19657 of 2016
Na.Ka.No.255578/C4/E.1/2016 dated 17.06.2016 passed by the 1st respondent
and quash the same.
For Petitioner : Mr.N.Shanmuga Selvam
For Respondents : Mr.M.Lingadurai
Government Advocate
ORDER
The learned counsel for the petitioner has circulated a letter dated 06.07.2021 seeking permission of this Court to withdraw this writ petition.
Accordingly, the matter appeared today under the caption 'for withdrawal'.
2.In view of the above, this Writ Petition is dismissed as withdrawn.
No costs. Consequently, connected miscellaneous petition is closed.
04.08.2021 Index : Yes / No Internet: yes / No Ns Note: Issue order copy on 06.08.2021
(ii)Registry is directed to return the original copy of the impugned order to the Petitioner under written acknowledgment after retaining copies of the same for record.
(iii). In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate / litigant concerned. https://www.mhc.tn.gov.in/judis/ 2/4 W.P.(MD).No.19657 of 2016 To
1.The Director of School Education, DPI Campus, College Road, Chennai-600 006.
2.The Joint Director of School Education, DPI Campus, College Road, Chennai-600 006.
3.The State Project Director, Sarva Shiksha Ahiyan Scheme(SSA) DPI Campus, College Road, Chennai-600 006.
4.The Additional Chief Educational Officer, Sarva Shiksha Ahiyan Scheme (SSA) Karur, Karur District.
https://www.mhc.tn.gov.in/judis/ 3/4 W.P.(MD).No.19657 of 2016 S.S. SUNDAR, J., Ns W.P.(MD).No.19657 of 2016 and W.M.P.(MD) No.14169 of 2016 04.08.2021 https://www.mhc.tn.gov.in/judis/ 4/4