Allahabad High Court
Hari Ram Arya And Another vs State Of Up And Another on 15 July, 2019
Author: Rajiv Joshi
Bench: Rajiv Joshi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 72 Case :- APPLICATION U/S 482 No. - 47460 of 2018 Applicant :- Hari Ram Arya And Another Opposite Party :- State Of Up And Another Counsel for Applicant :- Bipin Kumar Counsel for Opposite Party :- G.A.,Kuldeep Johri Hon'ble Rajiv Joshi,J.
List has been revised.
Nobody is present on behalf of the applicants to press the application.
Sri Kuldeep Johri, learned counsel for the opposite party no.2 is present.
The application is, accordingly, rejected for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 15.7.2019 Noman