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[Cites 0, Cited by 0] [Section 147(6)] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(6)(iv) in The Coal Mines Regulations, 2011

(iv)a sufficient supply of incombustible dust shall be kept readily available at suitable places in the mine, and any deficiency in the supply of dust underground shall immediately be brought to the notice of the manager; and