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State of Tamilnadu - Section

Section 32 in Tamil Nadu Homeopathy Council Regulations, 1973

32.

The salary of the Registrar shall be in the scale of Rs. 250-15-400. But, it shall be competent for the Council, at its discretion, to employ a Registrar who is not a whole-time man on payment of such salary as the Council may decide. The Council may, with the approval of Government in suitable cases, appoint a whole-time Registrar on a higher initial pay than Rs. 250, but not to exceed Rs.400, the maximum prescribed.