Himachal Pradesh High Court
Veena Devi vs . Rattani Devi & Anr. on 13 September, 2024
Author: Sushil Kukreja
Bench: Sushil Kukreja
Veena Devi vs. Rattani Devi & Anr.
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CMPMO No.309 of 2024 13.09.2024 Present: Mr. Rajesh Kumar, Advocate, vice Mr. Ashwani Kaundal, Advocate, for the petitioner.
Mr. Romesh Verma, Senior Advocate with Mr. Digvijay Bisht, Advocate for the respondent No.1.
r to CMP No.9073 of 2024 Mr. Digvijay Bisht, Advocate, has put in appearance on behalf of the respondent No.1. He prays for and is granted two weeks' time to file Power of Attorney as well as reply.
List on 04.10.2024.
In the meantime, interim order to continue.
( Sushil Kukreja ) Judge September 13, 2024 (subhash) ::: Downloaded on - 13/09/2024 20:36:26 :::CIS