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State of Uttar Pradesh - Section

Section 47 in The U.P. Harcourt Butler Technical University Act, 2016

47. Regulations.

- The authorities of the University may make regulations consistent with this Act, the Statutes and the Ordinances, in such manner as may be prescribed for the conduct of their own business and that of the committees, if any, appointed by them not provided in this Act, the Statutes or the Ordinances.