Section 65(10) in The Insurance Rules, 1939

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Union of India - Subsection

Section 65(10) in The Insurance Rules, 1939

(10)Firstdebentures secured by a floating charge on all the assets of any company whichhas paid dividends on it, ordinary shares for the five years immediatelypreceding or for at least five years out of the six or seven years immediatelypreceding.[Seesection 27A(1)(h)]

Name of the company	Date of purchase by the interest	Date of maturity of debentures	Rate of interest	Face value	Book value	Market value	Remarks

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Union of India - Subsection

Section 65(10) in The Insurance Rules, 1939