Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 57] [Entire Act] State of Kerala - Subsection Section 57(5) in Calicut University Act, 1975 (5)For making appointment under this section by direct recruitment the post shall be advertised in such manner as may be prescribed by the Statutes.
