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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(7) in Atomic Minerals Concession Rules, 2016

(7)In assessing the amount of such compensation, the State Government shall be guided by the provisions of the Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 (30 of 2013).