Section 1(2) in The Industrial Reconstruction Bank Of India Act, 1984

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Union of India - Subsection

Section 1(2) in The Industrial Reconstruction Bank Of India Act, 1984

(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint, and different dates may be appointed for different provisions of this Act.

W.e.f. 20th March 1985, vide Notification No. S.O. 196 (E), dated 18-3-1985, Gazette of India, Extraordinary, 1985, Part II, Section 3 (ii).

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Union of India - Subsection

Section 1(2) in The Industrial Reconstruction Bank Of India Act, 1984