Himachal Pradesh High Court
Gurdas Lal vs . Rano Devi & Others. on 21 August, 2023
Gurdas Lal Vs. Rano Devi & Others.
RSA No. 175 of 2022 .
21.08.2023 Present: Mr. Nitin Rishi, Advocate, vice Mr.Vikas Rajput, Advocate, for the appellant.
Mr. Ajay Sharma, Senior Advocate, with Mr. Athrav Sharma, Advocate, for respondents No.1 and 2.
CMP No. 17896 of 2022 of No reply is intended to be filed on behalf of the respondents No.1 and 2.
rtWith the consent of the parties, the order dated 16.05.2023 is made absolute till the disposal of the present appeal.
The application stands disposed of.
RSA No. 175 of 2022List the matter for admission-hearing on 30th September, 2023.
(Rakesh Kainthla) Judge August 21, 2023 (ravinder) ::: Downloaded on - 21/08/2023 20:37:05 :::CIS