Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(xiii) in The Orissa Agricultural Produce Markets Act, 1956

(xiii)["Trader" means a person who buys or sells agricultural, produce as a principal or as a duly authorised agent of any person;] [Inserted vide Act No. 27 of 1984, Section 2 (i) (i).]