Section 28(3)(iii) in The National Oilseeds And Vegetable Oils Development Board Rules, 1984

[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(3)(iii) in The National Oilseeds And Vegetable Oils Development Board Rules, 1984

(iii)the estimated expenditure classified under the following head and sub-heads or such other heads and sub-heads as the Central Government may direct namely :-

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Union of India - Subsection

Section 28(3)(iii) in The National Oilseeds And Vegetable Oils Development Board Rules, 1984