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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1) in The U.P. Essential Commodities (Display of Prices and Stocks and Control of Supply and Distribution) Order, 1977

(1)Every wholesaler shall before commencement of his business on any day exhibit at any entrance or some other prominent place of his business, the wholesale price list of different classes or varieties of scheduled commodities actually held in stock by him for sale as fixed or approved by the Central or State Government, if any, or as fixed by the manufacturer, producer or distributor, and where no such price is fixed or approved by the Government or fixed by the manufacturer, producer or distributor, the price (inclusive of all taxes), at which the scheduled commodities are offered for sale by the wholesaler.