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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(l) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(l)'Service connection' means an electrical service line through which energy is, or is intended to be supplied and bears a reference, number to identify the installation in the Board's record which shall be termed as service connection number;