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State of Haryana - Section

Section 61 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

61. Proximity for water supply.

- Every person shall provide a cesspool in connection with any building or other premises and shall not construct such a cesspool within a distance of 30 metres from any percolation well, tube-well, water course or stream used or likely to be used for human consumption or otherwise in such a position as to render any such water liable to pollution.