Section 38(1) in The Manipur Panchayati Raj Act, 1994
(1)Every Gram Panchayat shall constitute the following committees by election-(i)Production Committee for performing functions relating to agricultural productions, animal husbandry and rural industries and poverty alleviation programmes;(ii)Social Justice Committee for performing functions relating to-(a)promotion of education, economic, social, cultural and other interests of the Scheduled Castes and Scheduled Tribes and Backward Classes;(b)protection of such castes and classes from social injustice and any form of exploitation; and(c)welfare of women and children.(iii)Amenities Committee to perform functions in respect of education, public health, public works and other functions of the Gram Panchayat.
