Section 2(50)(a) in The Asansol Municipal Corporation Act, 1990.

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State of West Bengal - Subsection

Section 2(50)(a) in The Asansol Municipal Corporation Act, 1990.

(a)as a place of public worship or as a school, college or other place of instruction (not being a dwelling-house so used) or as a hospital, workhouse, public theatre, public cinema, public hall, public concert room, public ballroom, public lecture-room, public library or public exhibition room or as a public place of assembly, or

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State of West Bengal - Subsection

Section 2(50)(a) in The Asansol Municipal Corporation Act, 1990.