Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Haryana - Subsection Section 13(b) in The Punjab Land Preservation Act, 1900 (b)to erect bench-marks on and to delimit and demarcate the boundaries of any such [-] [The word 'local' omitted by Punjab Act 4 of 1944, section 10(a).] area; and
