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Himachal Pradesh High Court

Chandu Ram Sharma vs . State Of H.P. & Ors. on 30 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Chandu Ram Sharma vs. State of H.P. & Ors.

CWP No. 2394 of 2019.

.

30.03.2022. Present: Mr. Dalip K. Sharma, Advocate, Legal Aid Counsel, for the petitioner.

Mr. Yudhbir Singh Thakur, Deputy Advocate General with Mr. Rajat Chauhan, Law Officer, for the respondents-State.

List on 11.05.2022, as prayed for.

30th March, 2022.

(krt) r to (Tarlok Singh Chauhan) Judge ::: Downloaded on - 30/03/2022 20:22:21 :::CIS