Himachal Pradesh High Court
Chandu Ram Sharma vs . State Of H.P. & Ors. on 30 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Chandu Ram Sharma vs. State of H.P. & Ors.
CWP No. 2394 of 2019.
.
30.03.2022. Present: Mr. Dalip K. Sharma, Advocate, Legal Aid Counsel, for the petitioner.
Mr. Yudhbir Singh Thakur, Deputy Advocate General with Mr. Rajat Chauhan, Law Officer, for the respondents-State.
List on 11.05.2022, as prayed for.
30th March, 2022.
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