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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(1) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(1)Subject to the conditions mentioned in sub-paras (3) and (4) of Para 26 in respect to banjar land, jungle and scattered trees, Bhumi Prabandhak Samiti has the same rights as ex-Zamindar had.