Bombay High Court
Sudharani Dattatray Sambhale vs The State Of Maharashtra Through Its ... on 9 March, 2026
(1) paucity.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
AGP's for Respondent State :- Mr.A.R. Kale/ Mr.S.N. Kendre/ Mrs. P.V.
Diggikar/Ms. R.R. Tandale/Mr. S.R. Yadav Lonikar/ Mr. G.O.
Wattamwar/Mr. C.V. Bhadane/Mr. B.B. Bhise/Mr. P.P. Dawalkar
CORAM : S.G. CHAPALGAONKAR, J.
Dated : 9th March, 2026 PER COURT :-
1. Due to paucity of time, the following matters are adjourned to the dates and category mentioned against them.
2. Interim relief/undertaking/statement, if any, in these matters shall continue till next date.
Matters Date 148 APPLICATION FOR CANCELLATION OF BAIL NO. 172 OF 2025 149 APPLICATION FOR CANCELLATION OF BAIL NO. 176 OF 2025 WITH APPLICATION FOR CANCELLATION OF BAIL NO. 178 OF 2025 WITH APPLICATION FOR CANCELLATION OF BAIL NO. 177 OF 2025 150 APPLICATION FOR CANCELLATION OF BAIL NO. 210 OF 2025 151 WRIT PETITION NO. 5583 OF 2025 152 WRIT PETITION NO. 6220 OF 2025 153 WRIT PETITION NO. 7022 OF 2025 154 WRIT PETITION NO. 9886 OF 2025 155 WRIT PETITION NO. 10205 OF 2025 06.04.2026 157 WRIT PETITION NO. 13030 OF 2025 160 WRIT PETITION NO. 398 OF 2026 162 WRIT PETITION NO. 985 OF 2026 163 CRIMINAL APPLICATION NO. 3859 OF 2025 WITH CRIMINAL APPLICATION NO. 73 OF 2026IN APPLN/3859/2025 164 CRIMINAL WRIT PETITION NO. 826 OF 2022 165 CRIMINAL WRIT PETITION NO. 1407 OF 2023 166 WRIT PETITION NO. 2036 OF 2026 167CIVIL APPLICATION NO. 8172 OF 2025IN WP/5707/2025 WITH WRIT PETITION NO. 5707 OF 2025 168CIVIL APPLICATION NO. 13276 OF 2025IN WP/11794/2024 169CIVIL APPLICATION NO. 2233 OF 2026IN RAST/2460/2026 170CIVIL APPLICATION NO. 2239 OF 2026IN RAST/2462/2026 171 C A NO. 2704 OF 2026 IN WPST/31540/2025 172 CIVIL APPLICATION NO. 11621 OF 2025IN WPST/15894/2025 173 CIVIL APPLICATION NO. 11622 OF 2025IN WPST/15891/2025 07.04.2026 174 REVIEW APPLICATION (CIVIL) NO. 171 OF 2025IN WP/8117/2025 WITH WRIT PETITION NO. 9105 OF 2025 175 BAIL APPLICATION NO. 282 OF 2026 WITH BAIL APPLICATION NO. 132 OF 2026186 WRIT PETITION NO. 802 OF 2025 201 CRIMINAL WRIT PETITION NO. 774 OF 2024 WITH CRIMINAL WRIT PETITION NO. 857 OF 2024 (2) paucity.odt 202 CRIMINAL WRIT PETITION NO. 1810 OF 2024 203 WRIT PETITION NO. 2135 OF 2025 204 WRIT PETITION NO. 6054 OF 2025 205 WRIT PETITION NO. 7140 OF 2025 206 WRIT PETITION NO. 8042 OF 2025 207 WRIT PETITION NO. 8051 OF 2025 208 WRIT PETITION NO. 8846 OF 2025 209 WRIT PETITION NO. 9472 OF 2025 15.04.2026 210 WRIT PETITION NO. 10008 OF 2025 211 WRIT PETITION NO. 10587 OF 2025 212 WRIT PETITION NO. 10595 OF 2025 213 WRIT PETITION NO. 11049 OF 2025 214 WRIT PETITION NO. 11146 OF 2025 215 WRIT PETITION NO. 11158 OF 2025 216 WRIT PETITION NO. 12538 OF 2025 217 WRIT PETITION NO. 13035 OF 2025 WITH CIVIL APPLICATION NO. 12535 OF 2025IN WP/13035/2025 218 WRIT PETITION NO. 14350 OF 2025 219 WRIT PETITION NO. 14711 OF 2025 220 WRIT PETITION NO. 14893 OF 2025 220 WRIT PETITION NO. 14893 OF 2025 221 WRIT PETITION NO. 15452 OF 2025 222 WRIT PETITION NO. 15456 OF 2025 223 WRIT PETITION NO. 15457 OF 2025 224 WRIT PETITION NO. 15462 OF 2025 16.04.2026 225 WRIT PETITION NO. 15472 OF 2025 226 WRIT PETITION NO. 15473 OF 2025 227 WRIT PETITION NO. 15479 OF 2025 228 WRIT PETITION NO. 15548 OF 2025 229 WRIT PETITION NO. 897 OF 2026 230 WRIT PETITION NO. 975 OF 2026 WITH WRIT PETITION NO. 958 OF 2026 231 WRIT PETITION NO. 1572 OF 2026 232 FIRST APPEAL NO. 3924 OF 2017 233 FIRST APPEAL NO. 3925 OF 2017 234 FIRST APPEAL NO. 4476 OF 2017 WITH FIRST APPEAL NO. 452 OF 2019 WITH FIRST APPEAL NO. 461 OF 2019 WITH FIRST APPEAL NO. 450 OF 2019 WITH FIRST APPEAL NO. 457 OF 2019 235 FIRST APPEAL NO. 1584 OF 2016 WITH FIRST APPEAL NO. 1587 OF 2016 WITH FIRST APPEAL NO. 1586 OF 2016 WITH FIRST APPEAL NO. 1585 OF 2016 WITH FIRST APPEAL NO. 1588 OF 2016 WITH FIRST APPEAL NO. 1589 OF 2016 236 FIRST APPEAL NO. 2018 OF 2016 WITH X-OBJECTION NO. 184 OF 2022IN FA/2018/2016 WITH CIVIL APPLICATION NO. 15575 OF 2022IN X-OBJ/184/2022 237 FIRST APPEAL NO. 687 OF 2017 238 FIRST APPEAL NO. 702 OF 2017 WITH CIVIL APPLICATION NO.1720 OF 2025IN FA/702/2017 239 FIRST APPEAL NO. 4049 OF 2017 240 FIRST APPEAL NO. 4410 OF 2017 ( S.G. CHAPALGAONKAR, J. ) aaa/- ......