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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(3) in Rajasthan Micro and Small Enterprises Facilitation Council Rules, 2007

(3)A member, other than the official members, shall hold office for a period not exceeding two years from the date of his appointment if not removed earlier by the Govt, for the reasons and in the manner as specified in these rule.