Bombay High Court
Kanuprasad Kashinath Jaiswal vs The State Of Maharashtra And Others on 8 July, 2021
Author: S.G. Mehare
Bench: Ravindra V. Ghuge, S.G. Mehare
*1* 916wp6338o20
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.6338 OF 2020
KANUPRASAD KASHINATH JAISWAL
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for the Petitioner : Shri Raje Vikrant P.
AGP for the Respondents/ State : Shri S.B. Pulkundwar
...
CORAM : RAVINDRA V. GHUGE
&
S.G. MEHARE, JJ.
DATE :- 08th July, 2021 Per Court :-
1. The learned advocate for the petitioner submits, on instructions, that the petitioner desires to withdraw this petition.
2. In view of the above, this Writ Petition stands dismissed as withdrawn.
kps (S.G. MEHARE, J.) (RAVINDRA V. GHUGE, J.) ::: Uploaded on - 09/07/2021 ::: Downloaded on - 20/09/2021 06:03:09 :::