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Bombay High Court

Kanuprasad Kashinath Jaiswal vs The State Of Maharashtra And Others on 8 July, 2021

Author: S.G. Mehare

Bench: Ravindra V. Ghuge, S.G. Mehare

                                                          *1*                          916wp6338o20


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD

                                WRIT PETITION NO.6338 OF 2020

                           KANUPRASAD KASHINATH JAISWAL
                                        VERSUS
                     THE STATE OF MAHARASHTRA AND OTHERS
                                            ...
                    Advocate for the Petitioner : Shri Raje Vikrant P.
                  AGP for the Respondents/ State : Shri S.B. Pulkundwar
                                            ...

                                          CORAM : RAVINDRA V. GHUGE
                                                         &
                                                  S.G. MEHARE, JJ.

DATE :- 08th July, 2021 Per Court :-

1. The learned advocate for the petitioner submits, on instructions, that the petitioner desires to withdraw this petition.
2. In view of the above, this Writ Petition stands dismissed as withdrawn.

kps (S.G. MEHARE, J.) (RAVINDRA V. GHUGE, J.) ::: Uploaded on - 09/07/2021 ::: Downloaded on - 20/09/2021 06:03:09 :::