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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Uttar Pradesh - Subsection

Section 85(3) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(3)all water, steam, electric, gas and other similar supply lines are put-off and suitably capped and the concerned department of-appropriate Government or local authority is informed and wherever permission is required will be obtained from the such authority before commencement of such demolition work;wherever it is necessary to maintain water, gas, electric line or power during such demolition work such line shall be protected with substantial covering to afford safety to the building workers and the general public so as to protect it from damage;