Section 318(31) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
(31)(a)for the control and supervision of slaughter houses and of placesused for skinning and cutting up of carcasses;(b)for the control and supervision of the methods of slaughtering;(c)for the control and supervision of butchers carrying on businessin the city or at any slaughter-house outside the city provided orlicensed by the corporation;(d)controlling and regulating the sanitary condition of markets andslaughter-houses and preventing the exercise of cruelty therein.
