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[Cites 0, Cited by 0] [Section 18(10)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(10)(d) in Gujarat Minor Mineral Concession Rules, 2017

(d)the lessee shall maintain the (sign) board at a proper place, in proper manner, easily visible to the visitors, during the whole lease period and should, for facilitating easy visibility of the notice board, remove the hindrances around it, like bushes, tree branches, shelters etc.;