Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 22 in Jaunsar-Bawar Security of Tenure and Land Records Rules, 1955 22. Fees to be paid in respect of suits, appeals and applications under the Act. - The fees prescribed for suits, appeals and applications in the Court-fees Act, 1870, shall apply to proceedings under the Act or these rules.
