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[Cites 0, Cited by 0] [Section 113B] [Entire Act]

State of Tamilnadu - Subsection

Section 113B(5) in Tamil Nadu Town and Country Planning Act, 1971

(5)Save as otherwise provided in this section, the provisions of this Act, or other laws for the time being in force and rules or regulations made thereunder, shall apply to the development of land referred to in sub-section (1).