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[Cites 0, Cited by 26] [Entire Act]

State of West Bengal - Section

Section 190 in Kolkata Municipal Corporation Act, 1980

190. [ The Final Valuation.- Every valuation determined under this chapter shall be final.] [Section 190 substituted by section 15 of the Kolkata Municipal Corporation (Amendment) Act, 2006 (West Bengal Act 32 of 2006), w.e.f, 1.5.2007.]

F. Municipal Assessment Book