Delhi High Court - Orders
Ct/Gd Angad Kumar And Ors vs Union Of India And Ors on 26 February, 2019
Author: S. Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5690/2015
CT/GD ANGAD KUMAR AND ORS. ..... Petitioners
Through: Mr. NL Bareja, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Ms. Subra Parasar, Advocate with
Mr. Deepak Kr., SI CRPF.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 26.02.2019
1. Learned counsel for the Respondents is not ready with answers to the questions put by the Court. A responsible Officer of the Department conversant with the facts and issues arising in the case should be present with the relevant records of the case on the next date.
2. List on 3rd April 2019.
S. MURALIDHAR, J.
SANJEEV NARULA, J.
FEBRUARY 26, 2019 nk